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[Cites 0, Cited by 0] [Section 328] [Entire Act]

State of Goa - Subsection

Section 328(3) in Goa Prisons Rules, 2006

(3)Where the prisoner has applied for extension for such further period which does not make the total period more than 30 days, the Inspector General may by an order in writing, extend the period of Parole for such further period as may be specified in such order subject to sub-clause (1) and rule 327(3).