[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 196 in Rajasthan Panchayati Raj Rules, 1996
196. Budget Calendar.
- The following programme shall be adhered to strictly in preparation and scrutiny of the budget estimates :| (a) | Last date for finalising the budget and passing by respectivePanchayati Raj Institution. | 15th February |
| (b) | Last date for submission to next higher authority as providedin Sub-Section (4) of Section 74 of the Act. | 28th February |
| (c) | Last date for returning the budget estimates by sanctioningauthority. | 20th March. |