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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1) in Andhra Pradesh Logistics University Act, 2017

(1)The income from the fees and other charges realized by, any contribution and endowment received by, and all grants made to the University, shall Form one general fund to be called the "General Fund of the University" and all money so realized and received shall be credited to it.