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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(f) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(f)The meters shall be equipped with necessary configurable software to suit tariff requirements as may be called for from time to time.