Himachal Pradesh High Court
Sanjay Kumar vs . Himachal Pradesh State on 27 November, 2024
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Sanjay Kumar vs. Himachal Pradesh State Pollution control Board & another Ex. Pet. No.251 of 2024 27.11.2024 Present: Mr. Naresh K. Sharma, Advocate, for the petitioner.
Mr. Dhiraj Thakur Advocate, for the respondents. Learned counsel for the respondents prays for and is granted two weeks' time to file appropriate application.
List on 11th December, 2024.
( Tarlok Singh Chauhan ) Acting Chief Justice ( Satyen Vaidya ) Judge November 27, 2024 (vt)