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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(2)(i) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(i)that the candidate is disqualified or is not qualified under the Act or these rules for election; or