Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Jharkhand - Subsection Section 32(2) in The Jharkhand Compulsory Registration of Marriages Act, 2017 (2)Every order made under this section, as soon as may be after it is made be laid before the State Legislative while it is in session.
