Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Uttar Pradesh - Subsection

Section 89(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in Hindi version, -
(i)in clause (b), for the word ^^ik; the word ^^ik;s shall be substituted;
(ii)in clause (c), for the word and punctuation mark ^^tk,xkA the word and punctuation mark ^^tk,xk] shall be substituted.