Supreme Court - Daily Orders
In Re : T.N. Godavarman Thirumulpad vs Union Of India on 11 November, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.47 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 202/1995
IN RE : T.N. GODAVARMAN THIRUMULPAD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(INTERLOCUTORY APPLICATION FOR 11.11.2024 “ONLY”
[ 1 ] I. A. NOS. 149950 AND 149951 OF 2024 [Applications For
Impleadment and Directions] AND I.A. NO. 255587/2024 (CEC Report
No. 27/2024 in I.A. Nos. 149950 & 149951/2024) IN RE : DELHI METRO
RAIL CORPORATION LTD. AND
[ 2 ] I.A.NO. 42944 OF 2019 [Application For Directions] IN RE :
ILLEGAL/UNAUTHORIZED MINING IN KAZIRANGA NATIONAL PARK, ASSAM WITH
I.A. NOS. 146755 AND 146756 OF 2021 [Applications For Intervention
And Stay] AND I.A. NOS. 158973, 158975 AND 159054 OF 2021
[Applications For Intervention, Exemption From Filing O.T. And
Stay] AND I.A.NOS. 28731, 28732 AND 28905 OF 2022 [Applications For
Intervention, Exemption From Filing O.T. And Modification Of
Court’s Order Dated 12.04.2019] AND I.A. NOS. 41069 AND 41070 OF
2022 [Applications For Intervention And Exemption From Filing O.T.]
AND I.A. NO. 51917 OF 2022 [Application for Ad Interim Stay of
demolition in the animal corridors in Kaziranga National Park in
I.A. Nos. 41069 in 42944/2022] AND
[ 3 ] I.A. NOS. 99457 AND 99462 OF 2024 [Applications for
Intervention and Clarifications filed by Ms. Shalini Kaul,
Advocate] WITH I.A. NO. 211469 OF 2024 [Applications for
Intervention filed by Mr. Tarun Gupta, Advocate in I.A. 99457/2024]
WITH I.A. NO. 256515 OF 2024 [Applications for permission to place
Additional documents on record filed by Mr. Tarun Gupta, Advocate
in I.A. 211469/2024] IN RE : SUMITRA NEGI & ORS. IN RE : LIEUTENANT
GENERAL SARVJIT SINGH CHAHAL (RETD.) & ORS. AND
[ 4 ] I.A. NO. 263809 /2023 [APPLICATIONS FOR INTERVENTION] WITH
I.A. NOS. 263810, 263811 AND 263812/2023 [APPLICATIONS SEEKING
PERMISSION TO FILE APPLICATION FOR DIRECTIONS, DIRECTIONS AND
EXEMPTION FROM FILING O.T.] AND I.A. NO. 92980/2024 [APPLICATIONS
FOR PLACING ON RECORD ADDITIONAL DOCUMENTS IN I.A. NO. 263809/2023
FILED BY DR. SURENDER SINGH HOODA, ADVOCATE FOR THE APPLICANT] AND
I.A. NO. 141598/2024 [APPLICATIONS FOR PLACING ON RECORD ADDITIONAL
DOCUMENTS IN I.A. NO. 263809/2023 FILED BY MR. DINESH C. PANDEY,
ADVOCATE FOR THE APPLICANT NO. 2] IN RE : ANUJ KAUSHAN & ANR. IN RE
Signature Not Verified
: SUKHNA LAKE AND
Digitally signed by
NARENDRA PRASAD
Date: 2024.11.12
14:20:17 IST
Reason:
[ 5 ] I.A. NO. 108587 OF 2024 [Applications For Impleadment Filed
By Mr. Sudarsh Menon, Advocate] WITH I.A. NO. 108243 OF 2024
1
[Applications For Directions Filed By Mr. Sudarsh Menon, Advocate]
IN RE : KANAK FOUNDATION AND
[ 6 ] I. A. Nos. 118236 AND 129623 OF 2020 [APPLICATIONS FOR
IMPLEADMENT AND DIRECTIONS] IN RE : M/O AGRICULTURE AND FARMERS
WELFARE WITH I.A. No. 179389/2018 [APPLICATION FOR MODIFICATION OF
COURT’S ORDER DATED 07.05.2002 IN I. A. NO. 502] AND I.A. No.
69399/2021 [APPLICATION FOR PERMISSION TO FILE ADDITIONAL
AFFIDAVIT] AND I.A. No. 144539/2021 [APPLICATION FOR INTERVENTION
IN I.A. NO. 179389/2018] AND I.A. No. 13413/2023 [CEC REPORT NO.
2/2023 – NOTE FILED BY MEMBER SECRETARY, CEC IN I.A. NO.
179389/2018] AND I.A. No. 217138/2024 [APPLICATION SEEKING
EXTENSION OF TIME ON BEHALF OF MOEF & CC IN I.A. NO. 179389/2018]
IN RE : U.T. OF ANDAMAN AND NICOBAR ADMINISTRATION AND
[ 7 ] I.A. NO. 117204 OF 2024 (CEC REPORT NO. 5 OF 2024-Status
Report in Delhi Ridge) IN RE : MINISTRY OF FINANCE IN RE : DELHI
RIDGE AND
[ 8 ] I. A. NOS. 153500 & 153501 OF 2024 [Applications For
Directions and Exemption from filing O.T. filed by Ms. Shibani
Ghosh, Advocate] WITH I. A. NO. 153502 OF 2024 [Applications For
Intervention filed by Ms. Shibani Ghosh, Advocate] IN RE : DR. DAYA
SHANKAR SRIVASTAVA AND
[ 9 ] I. A. NOS. 31095, 31104, 31118 OF 2019 [APPLICATIONS FOR
IMPLEADMENT, DIRECTIONS AND EXEMPTION FROM FILING OFFICIAL
TRANSLATION] WITH I. A. NO. 59646 OF 2021 [APPLICATION FOR
EXEMPTION FROM FILING OFFICIAL TRANSLATION IN R/O ANNEXURES FILED
BY MR. SUNNY CHOUDHARY, ADV.] AND I. A. NO. 43308 OF 2022
[APPLICATION FOR PERMISSION TO FILE REJOINDER AFFIDAVIT] IN RE :
REFUND OF NPV PAYMENT INTO COMPENSATORY AFFORESTATION MANAGEMENT
AND PLANNING AUTHORITY (CAMPA) FUNDS
MR. HARISH N. SALVE, SR. ADV. [A.C.], MR. A.D.N. RAO, SR. ADVOCATE
[A.C.], MS. APARAJITA SINGH, SR. ADVOCATE [A.C.], MR. SIDDHARTHA
CHOWDHURY, ADVOCATE [A.C.] MR. K. PARAMESHWAR, SR. ADVOCATE [A.C.]
MR. G.S. MAKKER, MR. S.N. TERDAL FOR S. NOS. [ 1 ] MR. K.
PARAMESHWAR (A.C.), MR. TARUN JOHRI FOR S. NO. [ 2 ] MR. K.
PARAMESHWAR (A.C.), MR. SHUVODEEP ROY (FOR STATE OF ASSAM), MR.
KAUSHIK CHOUDHURY (FOR KAAC) MR. SUNIL KR. SHARMA (INTERVENOR), MR.
RAJNISH KUMAR JHA (INTERVENOR) FOR S. NO. [ 3 ] MR. K. PARAMESHWAR
(A.C.), MS. SHALINI KAUL FOR S. NO. [ 4 ] MR. K. PARAMESHWAR
(A.C.), MR. DINESH C. PANDEY, DR. SURENDER SINGH HOODA FOR S. NO. [
5 ] MR. K. PARAMESHWAR (A.C.), MR. SUDARSH MENON, MR. SUBHASISH
MOHANTY (STATE OF ODISHA) FOR S.NO. [ 6 ] MR. K. PARAMESHWAR
(A.C.), MR. RAJ BAHADUR YADAV, MS. MRINAL ELKER MAZUMDAR, MR. RAJAT
ARORA, MR. P.K. MANOHAR, MR. G.S. MAKKER FOR S.NO. [ 7 ] MR. K.
PARAMESHWAR (A.C.), MR. NISHIT AGRAWAL (FOR DDA) FOR S.NO. [ 8 ]
MR. K. PARAMESHWAR (A.C.), MS. SHIBANI GHOSH, MS. PALLAVI LANGAR,
MR. G.S. MAKKER FOR S.NO. [ 9 ] MR. KRISHNA BALLABH THAKUR, MR. V.
N. RAGHUPATHY (FOR STATE OF KARNATAKA), MR. SUNNY CHOUDHURY (FOR
STATE OF MADHYA PRADESH), MR. AADITYA A . PANDE (FOR STATE OF
2
MAHARASHTRA), MR. A.D.N. RAO, MR. G.S. MAKKER )
Date : 11-11-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
Counsel for parties
MR. HARISH N. SALVE, SR. ADV. [A.C.] (Not Present)
MR. A.D.N. RAO, SR. ADVOCATE [A.C.] (Not Present)
MS. APARAJITA SINGH, SR. ADVOCATE [A.C.] (Not
Present)
MR. SIDDHARTHA CHOWDHURY, ADVOCATE [A.C.]
Mr. K. Parameshwar, Sr. Advocate [A.C.]
Ms. Kanti,Adv.
Mr. G.S. Makker, AOR
Mr. S.N. Terdal, AOR
Mr. Tarun Johri, AOR
Mr. Shuvodeep Roy, AOR
Mr. Kaushik Choudhury, AOR
Mr. Sunil Kr. Sharma, AOR
Mr. Rajnish Kumar Jha, AOR
Ms. Shalini Kaul, AOR
Mr. Dinesh C. Pandey, AOR
Dr. Surender Singh Hooda, AOR
Mr. Sudarsh Menon, AOR
Mr. Subhasish Mohanty, AOR
Mr. Raj Bahadur Yadav, AOR
Ms. Mrinal Elker Mazumdar, AOR
Mr. Rajat Arora, AOR
Mr. P.K. Manohar, AOR
Mr. Nishit Agrawal, AOR
Ms. Shibani Ghosh, AOR
Ms. Pallavi Langar, AOR
Mr. Krishna Ballabh Thakur, AOR
Mr. V. N. Raghupathy, AOR
Mr. Sunny Choudhury, AOR
Mr. Aaditya A . Pande, AOR
Mr. Chanchal Kumar Ganguli, AOR
3
M/S. Plr Chambers And Co., AOR
Mr. Syed Mehdi Imam, AOR
Mr. T. Harish Kumar, AOR
M/S. Mitter & Mitter Co., AOR
M/S. Lawyer S Knit & Co, AOR
Ms. Aishwarya Bhati, A.S.G.
Ms. Archana Pathak Dave, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Ruchi Kohli, Adv.
Ms. Suhasini Sen, Adv.
Mr. S. S. Rebello, Adv.
Mr. Shyam Gopal, Adv.
Mr. Raghav Sharma, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Gaichangpou Gangmei, AOR
Mr. Raj Kishor Choudhary, AOR
Mr. Shakeel Ahmed, Adv.
Ms. Pratibha Singh, Adv.
Mr. Shuvodeep Roy, AOR
Mr. Anshul Malik, Adv.
Mr. Ayuushman Aroraa, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.
Mr. Rajiv Mehta, AOR
Mr. C. L. Sahu, AOR
Ms. Sumita Hazarika, AOR
Ms. Abha R. Sharma, AOR
Mr. Abhishek Chaudhary, AOR
Ms. Charu Mathur, AOR
Mr. T. N. Singh, AOR
Mr. T. V. George, AOR
Mr. Krishnanand Pandeya, AOR
Mr. Neeraj Shekhar, AOR
Ms. Asha Gopalan Nair, AOR
Mr. Rajesh Singh, AOR
Ms. Shilpa Chohan, Advocate, Adv.
Mr. Shawahiq Siddiqui, Adv, Adv.
Mr. Jitender Chaudhary, Adv, Adv.
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. Gopal Singh, AOR
Mr. Punit Dutt Tyagi, AOR
Mr. Rathin Das, AOR
Mr. Ratan Kumar Choudhuri, AOR
Mr. Sudhir Kulshreshtha, AOR
4
Mr. Himanshu Shekhar, AOR
Mr. Parth Shekhar, Adv.
Mr. Shubham Singh, Adv.
Ms. Moni Tomar, Adv.
Mr. Mukesh Kumar Verma, Adv.
Mr. Nikhil Kumar, Adv.
Mr. Md Sontu Mia, Adv.
Ms. Monica Haseja, Adv.
Ms. Sarita Kumari, Adv.
Mr. Kishor Kumar Pandey, Adv.
Mr. Mata Prasad Pathak, Adv.
Mr. Vijay Singh, Adv.
Mr. Santosh Kumar, Adv.
Mr. Maheshwaram Yadava Reddy, Adv.
Mr. Prakhar Garg, Adv.
Mr. B V Deepak, AOR
Mr. Mohd. Irshad Hanif, AOR
Mr. Sudhir Kumar Gupta, AOR
Mr. A. N. Arora, AOR
Mr. Irshad Ahmad, AOR
Mr. G. Prakash, AOR
Mr. E. M. S. Anam, AOR
Mrs. Rekha Pandey, AOR
Mr. Pradeep Kumar Bakshi, AOR
Mr. P. V. Yogeswaran, AOR
Mr. Jitendra Mohan Sharma, AOR
Ms. Malini Poduval, AOR
Ms. C. K. Sucharita, AOR
Ms. Binu Tamta, AOR
Ms. Hemantika Wahi, AOR
Mr. K. L. Janjani, AOR
Mr. Naresh K. Sharma, AOR
Ms. A. Sumathi, AOR
Mr. Jai Prakash Pandey, AOR
Mrs. Anjani Aiyagari, AOR
Ms. Sushma Suri, AOR
Mrs. Rani Chhabra, AOR
Ms. Divya Roy, AOR
Mr. Tarun Johri, AOR
Mr. Ankur Gupta, Adv.
Mr. Vishwajeet Tyagi, Adv.
Mr. Radha Shyam Jena, AOR
Mr. Ajit Pudussery, AOR
Mrs. Bina Gupta, AOR
M/S. Parekh & Co., AOR
M/S. K J John And Co, AOR
Mr. V. Balachandran, AOR
Mr. S. C. Birla, AOR
5
Mr. Ram Swarup Sharma, AOR
Mr. Shibashish Misra, AOR
Mr. Umesh Bhagwat, AOR
Mrs. M. Qamaruddin, AOR
Mr. H. S. Parihar, AOR
Ms. Baby Krishnan, AOR
Mr. P. R. Ramasesh, AOR
Mr. K. V. Vijayakumar, AOR
Mr. P. N. Gupta, AOR
Mr. Sarad Kumar Singhania, AOR
Mr. E. C. Agrawala, AOR
Mr. Kuldip Singh, AOR
Ms. Bina Madhavan, AOR
Mr. Ashok Mathur, AOR
Mr. Rajat Joseph, AOR
Mr. Gopal Prasad, AOR
Ms. Jyoti Mendiratta, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Mr. Ranjan Mukherjee, AOR
Mr. T. Mahipal, AOR
Ms. S. Janani, AOR
M/S. Arputham Aruna And Co, AOR
Mrs. Nandini Gore, AOR
Mr. Raj Kumar Mehta, AOR
Ms. Madhu Moolchandani, AOR
Ms. Adviteeya, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Tejaswi Kumar Pradhan, AOR
Mrs. Kanchan Kaur Dhodi, AOR
Mr. Surya Kant, AOR
Mr. E. C. Vidya Sagar, AOR
M/S. M. V. Kini & Associates, AOR
Ms. Pratibha Jain, AOR
Mr. Rajeev Singh, AOR
Mr. Prashant Kumar, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. P. Parmeswaran, AOR
Ms. Sujata Kurdukar, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Sudarsh Menon, AOR
Mr. Samarendra Beura, Adv.
Ms. Nimisha Sudarsh Menon, Adv.
Mr. Ramesh Babu M. R., AOR
Mr. Vikrant Singh Bais, AOR
Mr. Shiva Pujan Singh, AOR
6
Mrs. B. Sunita Rao, AOR
Mr. Bhavanishankar V.gadnis, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Vishwanath Gadnis, Adv.
Mr. Gaurav Pal, Adv.
Mr. Ejaz Maqbool, AOR
Mr. Rajesh, AOR
M/S. Corporate Law Group, AOR
Mr. Lakshmi Raman Singh, AOR
Mrs. Manik Karanjawala, AOR
Mr. M. Yogesh Kanna, AOR
Ms. Shalini Kaul, AOR
Mr. Sunil Kumar Sharma, AOR
Ms. Swati Ghildiyal, AOR
Ms. Devyani Bhatt, Adv.
Ms. Neha Singh, Adv.
Ms. Sneha Menon, Adv.
Mr. Siddharth Sharma, AOR
Mrs. Aishwrya Bhati, A.S.G.
Mrs. Archana Pathak Dave, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mrs. Ruchi Kohli, Adv.
Mr. Uday Prakash Yadav, Adv.
Mr. Suhasini Sen, Adv.
Mr. S S Rebello, Adv.
Mr. Shyam Gopal, Adv.
Mr. Raghav Sharma, Adv.
Mr. Sughosh Subramanium, Adv.
Ms. K. Enatoli Sema, AOR
Ms. Limayinla Jamir, Adv.
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Mr. Anant Mann, AOR
Mr. Shubhranshu Padhi, AOR
Mr. Nishe Rajen Shonker, AOR
Ms. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mrs. Garima Prashad, Sr. Adv.
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
Mr. Shadab Khan, Adv.
7
Mr. Krishna Ballabh Thakur, AOR
Mr. Atmaram Nadkarni, Sr. Adv.
Mr. Sarojanand Jha, Adv.
Mr. Suraj Malik, Adv.
Ms. Rajreeta Ghosh, Adv.
Ms. Rashmi Kumari, Adv.
Mr. Rahul Kumar, Adv.
Ms. Aruna Gupta, AOR
Mr. Ramesh Allanki, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Applicant-in-person, AOR
Mr. Himinder Lal, AOR
Mrs. Pragya Baghel, AOR
Ms. Deepanwita Priyanka, AOR
Mr. Raghvendra Kumar, AOR
Mr. Sravan Kumar Karanam, AOR
Mr. Aniket Singh, Adv.
Mr. Abhiram, Adv.
Mr. Saurabh Rajpal, AOR
Mr. Vinay Kumar Singh, Adv.
Ms. Anne Mathew, AOR
Mr. Gopal Balwant Sathe, AOR
Mr. Sarvam Ritam Khare, AOR
Mr. K. M. Nataraj, A.S.G.
Mr. Mrinal Elkar Mazumdar, Adv.
Mr. Mukesh Kumar Verma, Adv.
Mr. Neeraj Kumar Sharma, Adv.
Indira Bhakar, Adv.
Mr. Harish Pandey, Adv.
Mr. Shashwat Parihar, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Krishna Kant Dubey, Adv.
Ms. Sunieta Ojha, AOR
Mr. Dinesh Chandra Pandey, AOR
Mr. Piyush Sharma, Adv.
Mr. Dushyant Dahiya, Adv.
8
Mr. Shrey Kapoor , AOR
Mr Rahul Jain, AOR
Mr. Kaushik Choudhury, AOR
Mr. Jayant Chutia, Adv.
Mr. Saksham Garg, Adv.
Mr. Jyotirmoy Chatterjee, Adv.
Mr. Aravindh S., AOR
Mr. Akshay Gupta, Adv.
Mr. Abbas B, Adv.
Ms. Tharanisre, Adv.
Mrs. Kirti Renu Mishra, AOR
Mr. Atul Sharma, AOR
Mr. Anirudh Sanganeria, AOR
Mr. Chinmay Deshpande, Adv.
Mr. Subhasish Mohanty, AOR
Mr. Mata Prasad Singh, Adv.
Ms. Ranjita Sahu, Adv.
Ms. Geetesh, Adv.
Mrs. Divya, Adv.
Mr. Arunabh Choudhary, Sr. Adv.
Ms. Pallavi Langar, AOR
Mr. Ashish Jha, Adv.
Mr. Sujeet Kumar Chaubey, Adv.
Mr. Abhishek Atrey, AOR
Dr. Abhishek Atrey, Adv.
Ms. Vidyottma Jha, Adv.
Ms. Mrinal Gopal Elker, AOR
Mr. Dhaval Mehrotra, AOR
Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Shivam Saxena, Adv.
Mr. Vikas Bharti, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Shiv Mangal Sharma, A.A.G.
Mr. Saurabh Rajpal, Adv.
Mr. Amogh Bansal, Adv.
Ms. Nidhi Jaswal, AOR
9
Ms. Ankita Sharma, AOR
Mr. Arjun D Singh, Adv.
Mr. Naveen Kumar, AOR
Mr. V. N. Raghupathy, AOR
M/S. D.s.k. Legal, AOR
Ms. Shibani Ghosh, AOR
Mr. Rishad A Chowdhury, Adv.
Mr. Chandra Bhushan Prasad, AOR
Ms. Manika Tripathy, AOR
Mr. Ashutosh Kaushik,Adv.
Mr. Sunil Kumar Verma, AOR
M/S. Cyril Amarchand Mangaldas Aor, AOR
Mr. Sandeep Kumar Jha, AOR
Mr. Shiv Mangal Sharma, A.A.G.
Ms. Nidhi Jaswal, Adv.
Ms. Shalini Singh, Adv.
Mr. Saurabh Rajpal, Adv.
Mr. Shiv Mangal Sharma, A.A.G.
Mr. Milind Kumar, AOR
Mr. Mohit Paul, AOR
Ms. Rashmi Nandakumar, AOR
Ms. Saroj Tripathi, AOR
Mr. D.kumanan, AOR
Ms. Adarsh Nain, AOR
Mr. Guntur Pramod Kumar, AOR
Ms. Prerna Singh, Adv.
Mr. Dhruv Yadav, Adv.
Mr. Amrish Kumar, AOR
Ms. Purnima Krishna, AOR
Mr. M.f. Philip, Adv.
Mr. Karamveer Singh Yadav, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mrs. Archna Pathak Dave, A.S.G.
Mrs. Ruchi Kohli, Sr. Adv.
Mr. Mukesh Kumar Maroria, AOR
Ms. Suhasini Sen, Adv.
Mr. S.s. Rebello, Adv.
Mr. Shyam Gopal, Adv.
10
Mr. Raghav Sharma, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Jagdish Chandra Solanki, Adv.
Mr. Narender Hooda, Sr. Adv.
Mr. K. S. Rupal, Adv.
Mr. Yuvraj Nandal, Adv.
Mr. Shiv Bhatnagar, Adv.
Ms. Pallvi Hooda, Adv.
Ms. Tannu, Adv.
Dr. Surender Singh Hooda, AOR
Mr. Aldanish Rein, AOR
Ms. Seita Vaidyalingam, AOR
Mr. Kumar Anurag Singh, Adv.
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Ms. Anzu. K. Varkey, AOR
Ms. Astha Sharma, AOR
Mr. Shreyas Awasthi, Adv.
Ms. Ripul Swati Kumari, Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. Sujit Kumar Mishra , AOR
Mr. Avijit Mani Tripathi, AOR
Nishanth Patil, AOR
M/S. Venkat Palwai Law Associates, AOR
Mr. Ajay Marwah, AOR
Mr. Ravindra S. Garia, AOR
Mr. Shashank Singh, Adv.
Mr. Rachna Gandhi, Adv.
Mr. Madan Chandra Karnataka, Adv.
Mr. Gurminder Singh,AG (Punjab)
Mr. Vivek Jain,DAG
Mr. Karan Sharma, AOR
Ms. Sugandha Anand , AOR
Mr. Lenin Singh Hijam, Adv. Gen, Sr. Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Rajkumari Divyasana, Adv.
Ms. Vanshaja Shukla, AOR
11
Mr. Chirag M. Shroff, AOR
Mrs. Mahima C Shroff, Adv.
Mr. Dhananjay Kataria, Adv.
Ms. Mayuri Raghuvanshi, AOR
Mr. Vivek Jain, AOR
Mr. Sudeep Kumar, AOR
Ms. Rani Mishra, AOR
Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Mr. Aryan Srivastava, Adv.
Mr. Sarthak Dora, Adv.
Mr. Aakash Thakur, Adv.
Mr. Ajay Agarwal, A.A.G.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Somesh Chandra Jha, AOR
Ms. Ruchira Goel, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Ms. Aditya Krishna, Adv.
Ms. Preet S. Phanse, Adv.
Mr. Adarsh Dubey, Adv.
Mr. Parth Awasthi, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mr. Tarun Gupta, AOR
Mr. Hirday Virdi, Adv.
Mr. Sidhant Ranta, Adv.
Mr. Sameer Chaudhary, Adv.
Mr. Shovan Mishra, AOR
Ms. Bipasa Tripathy, Adv.
Mr. P. S. Sudheer, AOR
Mr. Sunny Choudhary, AOR
Mr. Siddhartha Jha, AOR
M/S. V. Maheshwari & Co., AOR
Ms. Mamta Singh, Adv.
Mr. Amar Shankar, Adv.
Mr. Dhruv Singh, Adv.
Mr. Vaibhav Sharma, Adv.
Mr. Vishvajeet Vijaykumar Shinde, Adv.
12
Mr. Mayank Aggarwal, AOR
Mr. Sanjeev Kumar, AOR
Mr. Abhishek Pandey, Adv.
Mr. Prashant Kumar Umrao, AOR
Mr. Naveen Kumar, AOR
Mr. P. K. Manohar, AOR
Mr. Vinod Sharma, AOR
Ms. Surbhi Mehta, AOR
Mr. Rajeev Singh, AOR
Ms. Parul Shukla, AOR
Ms. Dr. Monika Gusain, Sr. Adv.
Mr. Akshay Amritanshu, AOR
Ms. S. Harini, Adv.
Ms. Drishti Saraf, Adv.
Ms. Pragya Upadhyay, Adv.
Mr. Saurabh Gupta, Adv.
Ms. Swati Mishra, Adv.
Mr. B. K. Pal, AOR
Mr. James P. Thomas, AOR
Mr. S. Gowthaman, AOR
Mr. A. Karthik, AOR
Mr. Rajiv Kumar Choudhry , AOR
Mr. Anurag Tandon, AOR
Mr. Samir Ali Khan, AOR
Mr. Pranjal Sharma, Adv.
Mr. Abhimanyu Jhamba, Adv.
Mr. Kashif Irshad Khan, Adv.
Ms. Pallavi Langa,Adv.
Mr. Ashish Jha,Adv.
Mr. Sujeet Kumar Chaubey,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List all these applications on 20.11.2024.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER 13