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[Cites 0, Cited by 0] [Section 63A(4)] [Section 63A] [Entire Act]

State of West Bengal - Subsection

Section 63A(4)(d) in The West Bengal Factories Rules, 1958

(d)The Committee shall examine the application for appraisal of a site with reference to the prohibitions and restrictions on the location of industry and carrying on of processes and operations in different areas as per the provisions of rule 5 of the Environment (Protection) Rules, 1936 framed under the Environment Protection Act, 1986.