Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act] State of Andhra Pradesh - Subsection Section 34(1)(e) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984 (e)Obstructs or removes any level marks or water guage or any other mark or sign fixed by the authority or a public servant.