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State of Rajasthan - Section

Section 1 in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

1. Short title, extent and commencement.

- These rules may be called the Rajasthan Land Revenue (Allotment of Unculturable Waste Land for Development of Private Forest) Rules, 1986.
(2)They shall extend to whole of the State of Rajasthan.
(3)They shall come into force on the date of their publication in the Rajasthan Rajpatra.