Section 8(6) in New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019
(6)A nodal officer appointed by the Chairman shall be responsible for -(a)ensuring compliance of the stevedoring and shore handling tariffs by the agents;(b)examine complaints received on violation of tariff notification or imposition of higher charges than the ceiling rates; and(c)submit report to the traffic manager on the contraventions committed by any agent.
