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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(2)(xv) in Rajasthan Co-operative Societies Act, 1965

(xv)the confirmation and maintenance of a register of members, and where the liability of members is limited by shares, of a register of shares and a list of members;