Section 11(ii) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003
(ii)The Convener shall draw advances from the Andhra Pradesh State Council of Higher Education, to meet the expenditure for items/services connected with the ECET-FDH and submit for audit to the Local Fund Audit and report thereof be submitted to the Andhra Pradesh State Council of Higher Education.
