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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(a) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

(a)to ensure that the books of account, records and documents are being maintained by the retirement adviser in the manner specified in these regulations;