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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(b) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(b)Short-term customers.
(ii)The persons availing or intending to avail access to the intrastate transmission or distribution system for a period of twenty-five years or more shall be long-term customers :