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Union of India - Section

Section 14 in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

14. Discharge of duties of higher grade and lower grade in certain cases.

- The Competent Authority may, by order, having regard to the exigency of service, direct, -
(a)to look after work of next higher grade for such period as may be specified in the order, to the officer or employee while he continues to hold a particular post and responsibility without any pecuniary benefit; or
(b)an officer or employee, belonging to a higher grade in the cadre while holding such post, to look after the responsibilities relating to a post in the immediately lower grade without any pecuniary or other loss.