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[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(3) in The Delhi Pharmaceutical Sciences and Research University Act, 2008

(3)The functions and duties of the Finance Committee shall be as follows:-.
(a)to examine and scrutinize the annual budget of the University and to make recommendations on financial policies to the Board of Governors;
(b)to consider all proposals for new expenditure items and to make recommendations to the Board of Governors;
(c)to consider the periodical statement of accounts and to review the finances of the University from time to time and to consider and the audit reports re-appropriation statements and to make recommendations to the Board of Governors;
(d)to give its views and to make recommendations to the Board of Governors on any financial question affecting the University either on its own initiative or on reference from the Board of Governors.