Himachal Pradesh High Court
State Of Hp vs . S.K. Singhal & Ors. on 17 May, 2022
Bench: Tarlok Singh Chauhan, Ajay Mohan Goel
State of HP Vs. S.K. Singhal & Ors.
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Cr. Appeal No. 637 of 2019 17.05.2022. Present: Mr. Yudhvir Singh and Mr. Bhupinder Thakur, Deputy Advocate Generals with Mr. Rajat Chauhan, Law Officer, for the appellant.
Mr. H.K. Paul, Advocate, for respondent No.1.
Mr. Ravi Tanta, Advocate, for respondents No. 2, 5 and 7.
Mr. D.P. Chauhan, Advocate, for respondents No.3 and 4.
Mr J. S. Bhogal, Sr. Advocate with Mr. Tarunjeet Singh Bhogal, Advocate, for respondent No.6.
On the request of learned counsel for respondent No.1, list for hearing on 12.07.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 17 May, 2022. Judge (Pankaj/Chander) ::: Downloaded on - 17/05/2022 20:13:00 :::CIS