Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Bombay Presidency - Subsection Section 6(1) in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958 (1)Every monthly return in Form shall be delivered or cause to be delivered before the end of the month immediately succeeding the month to which the return relates.
