Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(3)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(a)be capable of preventing fall of a suspended load (including any test load applied in accordance with these regulations) and of effectively controlling a load while it is being lowered;