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Supreme Court - Daily Orders

Committee Gfil (Appointed By The ... vs Ramji Sharam Sharma on 30 September, 2022

Bench: Ajay Rastogi, C.T. Ravikumar

     ITEM NO.3                              COURT NO.8                SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

         CONMT.PET.(C) No. 845/2021 in W.P.(C) No. 188/2004

     COMMITTEE GFIL (APPOINTED BY THE
     HONOURABLE SUPREME COURT)                                        Petitioner(s)

                                                    VERSUS

     RAMJI SHARAM SHARMA                                                Respondent(s)

     (FOR ADMISSION and IA No.34598/2021-EXEMPTION FROM FILING O.T. )

     Date : 30-09-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE AJAY RASTOGI
                             HON'BLE MR. JUSTICE C.T. RAVIKUMAR


     For Petitioner(s)
                                        Mr. Soumya Dutta, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List after vacations.

(BEENA JOLLY) (ASHWANI KUMAR) COURT MASTER (NSH) ASTT. REGISTRAR-cum-PS Signature Not Verified Digitally signed by NEETA SAPRA Date: 2022.10.01 12:15:18 IST Reason: