Supreme Court - Daily Orders
Committee Gfil (Appointed By The ... vs Ramji Sharam Sharma on 30 September, 2022
Bench: Ajay Rastogi, C.T. Ravikumar
ITEM NO.3 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 845/2021 in W.P.(C) No. 188/2004
COMMITTEE GFIL (APPOINTED BY THE
HONOURABLE SUPREME COURT) Petitioner(s)
VERSUS
RAMJI SHARAM SHARMA Respondent(s)
(FOR ADMISSION and IA No.34598/2021-EXEMPTION FROM FILING O.T. )
Date : 30-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s)
Mr. Soumya Dutta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List after vacations.
(BEENA JOLLY) (ASHWANI KUMAR) COURT MASTER (NSH) ASTT. REGISTRAR-cum-PS Signature Not Verified Digitally signed by NEETA SAPRA Date: 2022.10.01 12:15:18 IST Reason: