Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 18]

Madhya Pradesh High Court

Nisha Devi Rajawat vs The State Of Madhya Pradesh on 25 April, 2022

Author: Anand Pathak

Bench: Anand Pathak

HIGH COURT OF MADHYA PRADESH ......................No..................

Gwalior, dated: 25.04.2022 It is already 04:40 PM, therefore, matters are adjourned as under:-

Serial Numbers Next date of listing 122, 126 26.04.2022 36, 79, 80, 83, 98, 127, 133, 27.04.2022. 138, 143 28, 73, 76, 92, 103, 106, 111, 28.04.2022 137 74 04/05/22 118 05/05/22 101 09/05/22 34, 40, 94, 110, 120, 121, Nex Week 130, 146 Interim order, if any, passed earlier shall continue till next date of listing.

(Anand Pathak) Ashish* Judge ASHIS Digitally signed by ASHISH CHAURASIA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF H MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=bf81a9adb1da24e4bc7 CHAU b5195154c3d4de08c6bb9303e5 2e2e7e728d9bac85bd3, pseudonym=CA2EA6EDDF504F8 F9C2790FA9A0FD201D0242B64, serialNumber=A926F3CBF979EC RASIA A6A4C477577EEDBA3AB4F9459 3A930B98DAE1B0AD16F90B5FD, cn=ASHISH CHAURASIA Date: 2022.04.30 11:48:45 -07'00'