Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 38 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

38. Foundation of building with zero set back in basti area.

- (i) Where constructions of building have been permitted with zero setback in no case footing of the foundation shall be allowed to spread into the plot of the neighbour.
(ii)Sufficient precaution shall be taken while digging foundation to ensure that the structural safety of the neighbouring building is not adversely affected.