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Bombay Presidency - Section

Section 6 in The Bombay Canal Rules, 1934

6. Acknowledgement of applications.

- When an application for a supply of water is personally delivered, the counterfoil receipt for applications attached to the duplicate form shall be initialled and dated by the officer receiving such application and handed back to the person from whom such application is received. In other cases, the counterfoil shall be similarly initialled and dated and shall be despatched to the applicant as soon as may be practicable after the application is received.