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[Cites 0, Cited by 0] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(1) in The Delhi Excise Rules, 2010

(1)Permit in Form P-11 for Liquor Exhibitors, -
(a)Total number of brands and their quantity shall be as approved by Excise Commissioner;
(b)the brands of Indian Liquor and Foreign Liquor registered in Delhi shall not be permitted during such exhibitions.