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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(14) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(14)He shall initiate, plan and organise training programmes for professional extension workers including those serving under the constituent and affiliated colleges, research centres, other recognised institutions, [Agricultural Schools] [As amended for the words 'Agricultural Schools' by Corrigendum No. AGU. 2388/CR-16/19-A, dated 22.8.1990.], State Government, Zilla Parishads and farmers.