Section 16 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
16. Authorities of the University.
- The following shall be the authorities of the University :-(i)[ x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).](ii)Executive Council(iii)Academic Council(iv)Finance Committee(v)Faculties/School of Studies(vi)Boards of Studies(vii)such other authorities as may be declared by Statute.
