Section 74(1)(j) in The Rajasthan Urban Improvement Act, 1959
(j)for regulating the grant of leave allowances and acting allowances to the officers and servants of the Trust;(jj)[ for prescribing the conditions under which the officers and employees of a Trust may, under section 24A, be transferred from one Trust to another or to the Jaipur Development Authority;] [[Clause (jj) Inserted by Rajasthan Act 16 of 1992. dated 5-5-1992 & then Substituted by Rajasthan Act 18 of 1994, dated 30-4-1994, for the following:-