Section 1069 in Rules under the United Provinces Excise Act, 1910
1069. Budget head and sub-heads governing expenditure.
- (28) All the expenses in connection with the State Management of shops fall under the budget head "10-State Excise-B-District Executive Establishment-(b) Prohibition Staff Contingencies". The following sub-heads of the lump sum grant have been approved by Government :(1)Contingencies-(a) Contract, (b) Non-contract. Carting charges, hire of labour, initial expenses, etc. will come under (a) and shop rent will come under (b).(2)Stores.(3)Cost price of intoxicants.
