Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 110 in Himachal Pradesh Co-Operative Societies Rules, 1971 110. [ Liquidator to keep record of depositions whose evidence he takes. [Amended vide H.P. gazette dated 20-6-1981 and 8-8-1981.] - The Liquidator shall keep record of the deposition of persons whose evidence he takes.]
