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[Cites 0, Cited by 0] [Section 69A(1)] [Section 69A] [Entire Act]

State of West Bengal - Subsection

Section 69A(1)(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)10% additional Floor Area Ratio shall be allowed in cases of any proposed or constructed green buildings and certification of green buildings will be done by the designated authorities or agencies to be notified by the Department of Municipal Affairs, Government of West Bengal;