Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

State of Manipur - Subsection

Section 66(3)(d) in The Manipur Panchayati Raj Act, 1994

(d)securing social justice to the Scheduled Castes, the Scheduled Tribes, women and other weaker sections of the society.