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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(2)(c) in Telangana State Electrical Licensing Regulations, 2018

(c)All directives issued, before the commencement of this Regulations, by a State Government shall continue to apply for the period for which such directions were issued by the State Government.