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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2)(a) in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958

(a)a daily return in Form II in respect of every stage carriage authorised to be used exclusively as contract carriage under a permit;