Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 13 in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984

13. Provision for canteen and other facilities.

- The Government may by rule, regulate the provisions for canteens and other facilities and matters connected therewith in every establishment wherein one hundred or more workers are ordinarily employed on any day in a year.