Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Himachal Pradesh - Subsection Section 16(4) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015 (4)If the nurseryman does not follow the directions given under sub-sections(1), (2) or (3), he shall be liable to be punished under section 18 of the Act.
