Supreme Court - Daily Orders
Vijay Narayandas Rizwani And Ors Etc Etc vs State Of Maharashtra And Ors Etc Etc on 23 May, 2017
Bench: L.Nageswara Rao, Navin Sinha
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ITEM NOS.12, 12.1, 12.2 & 12.3 COURT NO.5 SECTION IVB
(Misc. Matter)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).14970-14972/2014
(Arising out of impugned final judgment and order dated 26.04.2017 in
CWP Nos.7026, 7089 and 7418 of 2017 passed by the High Court of
Punjab and Haryana at Chandigarh)
BABA FARID UNIVERSITY OF HEALTH
SCIENCES ETC. PETITIONER(S)
VERSUS
RAJESH KUMAR & ORS. ETC. ETC. RESPONDENT(S)
WITH
SLP(C) NOS.15090-15092/2017
SLP(C) NOS.15674-15676/2017
SLP(C) NOS.15483/2017
Date : 23/05/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L.NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
(VACATION BENCH)
For Petitioner(s) Mr. Govind Goel, Adv.
Mr. Shrey Dambhare, Adv.
Mr. Alok Kumar Dwivedi, Adv.
Mr. Ankit Goel, AOR.
Mr. Harin P. Raval, Sr.Adv.
Signature Not Verified
Mr. Karan Bharihok, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2017.05.23
Mr. Kuldip Singh, AOR
20:14:41 TLT
Reason:
Mr. Govind Goel, Adv.
Mr. Ankit Goel, Adv.
Mr. Shrey Dambhare, Adv.
Mr. Alok Kumar Dwivedi,Adv.
Mr. Ram Naresh Yadav, AOR
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Mr. V. Giri, Sr. Adv.
Mr. Ashok K. Mahajan, Adv.
For Respondent(s) Mr. V. Shekhar, Sr. Adv.
Mr. M.B. Singh, Adv.
Mr. Vishwa Pal Singh, Adv.
Mr. S.C. Paul, Adv.
Ms. Roopa Paul, Adv.
Dr. Sat Narain, Adv.
Mr. Satyendra Kumar,Adv.
For MCI Mr. Gaurav Sharma, Adv.
Mr. Amandeep Kaur, Adv.
Mr. Prateeak Bhatia, Adv.
Ms. Vara Gaur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
(Neetu Khajuria) (Madhu Narula) Court Master Court Master