Bombay High Court
Vaishali W/O Nilkhant Maval vs Nilkhant S/O Dattatraya Maval on 11 December, 2018
Bench: S.B. Shukre, S.M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 2163 OF 2018
In
FIRST APPEAL STAMP NO. 20069 OF 2017
Vaishali W/o Nilkhant Maval ....Petitioner
V/S
Nilkhant S/o Dattatraya Maval ....Respondent
A.r. Rishi For Petitioner Pradeep Shantaram Kshirsagar Meera Pradeep Kshirsagar For/r-sole For Respondent CORAM : S.B. SHUKRE & S.M. MODAK, JJ DATE : 11th December, 2018 P.C. :
By consent. S.O. after X mas vacation.
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