Section 27(4) in The University of Rajputana (Second Amendment) Act, 1950
(4)The Committee for the selection of examiners in each subject or a group of allied subjects shall consist of-(i)the Vice-Chancellor;(ii)the Dean of the Faculty concerned;(iii)the Convener of the Board of Studies concerned; and(iv)one member other than a convener of the Board of Studies concerned to be elected by the Board every year."
