Madhya Pradesh High Court
Jeetu Kushwah vs The State Of Madhya Pradesh on 30 July, 2021
Author: Vishal Mishra
Bench: Vishal Mishra
1 MCRC-50592-2020 The High Court Of Madhya Pradesh MCRC-50592-2020 (JEETU KUSHWAH Vs THE STATE OF MADHYA PRADESH) 3 Gwalior, Dated : 30-07-2021 Heard through Video Conferencing. None for the applicant. Shri Nitin Goyal, learned Panel Lawyer for the State. Case diary is not available as stated by the State counsel. Learned State counsel is directed to make available the case diary positively by the next date of hearing.
List the case in the next week.
(VISHAL MISHRA) JUDGE AK/-
ANAND KUMAR 2021.07.31 10:51:44 +05'30'