Section 21(2)(h) in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

(h)the form in which, the authority to whom and the manner in which an application under sub-section (3) of section 13 shall be made;

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