Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

NCT Delhi - Subsection

Section 105(2)(a) in The Delhi Value Added Tax Act, 2004

(a)a purchase, including a purchase under an instalment sale and hire purchase of goods, made on and after 1st April, 2005; and