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State of Bihar - Section

Section 272 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

272. Eligibility for pension.

- A member of the fund who has been working as a building worker for not less than one year after the commencement of these rule shall on completion of sixty years of age be eligible for pension. The pension will became payable from the first day of the succeeding to the month in which he completes 60 years of age.