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Union of India - Section

Section 2 in Senior Citizens' Savings Scheme, 2019

2. Definitions.

(1)In this Scheme, unless the context otherwise requires,-
(a)"account" means an account opened under this Scheme;
(b)"account holder" means an individual in whose name the account is held;
(c)"Act" means The Government Savings Promotion Act, 1873 (5 of 1873);
(d)"Form" means forms appended to this Scheme;
(e)"General Rules" means the Government Savings Promotion General Rules, 2018;
(f)"year" means a period of twelve months commencing from the date of deposit in the account.
(2)Words and expressions used herein but not defined shall have the meanings assigned to them in the Act and the General Rules.