Kerala High Court
Princimol Kunjumon vs The Director on 15 December, 2017
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 15TH DAY OF DECEMBER 2017/24TH AGRAHAYANA, 1939
WP(C).No. 11439 of 2014 (D)
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PETITIONER:
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PRINCIMOL KUNJUMON,
OFFICE ASSISTANT,
MODEL ENGINEERING COLLEGE,
BMC P.O., THRIKKAKARA,
KOCHI - 682 021.
BY ADV. SRI.DEEPU THANKAN
RESPONDENT(S):
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1. THE DIRECTOR,
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT,
VAZHUTHACAUD, THIRUVANANTHAPURAM-14.
2. PRINCIPAL,
MODEL ENGINEERING COLLEGE, BMC P.O.,
THRIKKAKARA, KOCHI - 682 021.
3. THE ENQUIRY OFFICER,
COLLEGE OF APPLIED SCIENCES, GOVT. BHSS CAMPUS,
MAVELIKKARA P.O., ALAPPUZHA - 690 101.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
15-12-2017, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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DEVAN RAMACHANDRAN, J.
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W.P.(C) No.11439 of 2014
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Dated this the 15th day of December, 2017
JUDGMENT
The learned counsel for the petitioner submits that he has been instructed to withdraw this writ petition as being not pressed. This request is granted.
The writ petition is thus closed as not pressed.
Sd/-
DEVAN RAMACHANDRAN, JUDGE ww