Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(k) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965 (k)"Polling station" in relation to an election of municipal Members means the place fixed under Rule 3 for taking the poll at the election;
