Section 9(3)(c) in Gujarat Sales Tax (Second Amendment) Act, 1976

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3)(c) in Gujarat Sales Tax (Second Amendment) Act, 1976

(c)give to the officer-in-charge of the check-post or barrier a declaration realting to particulars of the goods carried in the vehicle or boat or on the animal in such form as may be prescribed.

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State of Gujarat - Subsection

Section 9(3)(c) in Gujarat Sales Tax (Second Amendment) Act, 1976