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Lok Sabha Debates

Introduction Of The Code Of Criminal Procedure (Amendment) Bill, 2017 ... on 10 March, 2017

Sixteenth Loksabha pan> Title: Introduction of the Code of Criminal  Procedure (Amendment) Bill, 2017  (Amendment of  section 197)I.   DR. THOKCHOM MEINYA (INNER MANIPUR): I beg to move for leave to introduce a Bill further to amend the Code of Criminal Procedure, 1973.

HON. DEPUTY SPEAKER: The question is:

“That leave be granted to introduce a Bill further to amend the Code of Criminal Procedure, 1973.”   The motion was adopted.
DR. THOKCHOM MEINYA : I introduce the Bill.