Lok Sabha Debates
Introduction Of The Code Of Criminal Procedure (Amendment) Bill, 2017 ... on 10 March, 2017
Sixteenth Loksabha pan> Title: Introduction of the Code of Criminal Procedure (Amendment) Bill, 2017 (Amendment of section 197)I. DR. THOKCHOM MEINYA (INNER MANIPUR): I beg to move for leave to introduce a Bill further to amend the Code of Criminal Procedure, 1973.
HON. DEPUTY SPEAKER: The question is:
“That leave be granted to introduce a Bill further to amend the Code of Criminal Procedure, 1973.” The motion was adopted.
DR. THOKCHOM MEINYA : I introduce the Bill.